Bare Acts

Showing 2241 - 2250 of 11113 acts
Type: State Acts
S Gujarat

Bombay Inferior Villages Watans Abolition Act, 1958

Act 16525 2025
S Maharashtra

Bombay Inferior Village Watans Abolition Act, 1958

Act 20059 2025
S Gujarat

Bombay Inferior Village Watans Abolition Rules, 1959

Act 16524 2025
S Gujarat

Bombay Irrigation Act, 1879

Act 16526 2025
S Gujarat

Bombay Judicial Proceedings (Regulation Of Reports) Act, 1955

Act 16527 2025
S Maharashtra

Bombay Kauli And Katuban Tenures(Abolition) Act, 1953

Act 20060 2025
S Gujarat

Bombay Khadi And Village Industries Act, 1960

Act 16529 2025
S Gujarat

Bombay Khadi And Village Industries (Gujarat Amendment) Act, 1965

Act 16528 2025
S Gujarat

Bombay Khar Lands Act, 1948

Act 16530 2025
S Maharashtra

Bombay Khoti Abolition Act, 1949

Act 20061 2025