Bare Acts

Showing 2251 - 2260 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Khoti Abolition Rules, 1949

Act 20062 2025
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S Maharashtra

Bombay Labour Welfare Board Contributory Provident Fund Rules, 1955

Act 20064 2025
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S Maharashtra

Bombay Labour Welfare Board (Gratuity) Rules, 1956

Act 20063 2025
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S Gujarat

Bombay Labour Welfare Fund Act, 1953

Act 16531 2025
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S Maharashtra

Bombay Labour Welfare Fund Rules, 1953

Act 20065 2025
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S Maharashtra

Bombay Land Acquisition Officers Proceedings Validation Act, 1949

Act 20066 2025
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S Gujarat

Bombay Land Improvement Scheme Rules, 1949

Act 16532 2025
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S Gujarat

Bombay Land Improvement Schemes Act, 1942

Act 16533 2025
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S Gujarat

Bombay Landing And Wharfage Fees Act, 1882

Act 16543 2025
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S Gujarat

Bombay Land Requisition Act, 1948

Act 16538 2025
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