Bare Acts

S Gujarat

Bombay Land Requisition (Determination Of Compensation) Rules, 1949

Act 16534 2025

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S Gujarat

Bombay Land Requisition (Exemption) Rules, 1948

Act 16535 2025

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S Gujarat

Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1966

Act 16536 2025

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S Gujarat

Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1970

Act 16537 2025

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S Gujarat

Bombay Land Revenue Code, 1879

Act 16539 2025

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S Maharashtra

Bombay Land Tenure Abolition Laws (Amendment) Act, 1958

Act 20067 2025

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S Maharashtra

Bombay Land Tenures Ablition (Recovery Of Records) Act, 1953

Act 20068 2025

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S Gujarat

Bombay Land Tenures Abolition (Amendment) Act, 1953

Act 16540 2025

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S Maharashtra

Bombay Land Tenures Abolition (Amendment) Act, 1956

Act 20069 2025

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S Gujarat

Bombay Land Tenures Abolition (Compensation Bonds) Rules, 1955

Act 16541 2025

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