Bare Acts

Showing 2281 - 2290 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Local Fund Audit Rules, 1931

Act 20075 2025
S Gujarat

Bombay Lotteries (Control And Tax) And Prize Competitions (Tax) Act, 1958

Act 16548 2025
S Maharashtra

Bombay Lotteries (Control And Tax) And Prize Competitions (Tax) Rules, 1958

Act 20076 2025
S Gujarat

Bombay Maleki Tenure Abolition Act, 1949

Act 16549 2025
S Maharashtra

Bombay Maternity Benefit, Hyderabad Maternity Benefit And Central Provinces And Berar Maternity Benefit (Repeal) Act, 1964

Act 20077 2025
S Gujarat

Bombay Medical (Gujarat Amendment) Act, 1966

Act 16550 2025
S Gujarat

Bombay Medical (Gujarat Amendment) Act, 1967

Act 16551 2025
S Maharashtra

Bombay Merged Areas, Enclaves And Specified Areas (Amendment Of Laws) Act, 1950

Act 20078 2025
S Gujarat

Bombay Merged States (Laws) Act, 1950

Act 16552 2025
S Gujarat

Bombay Merged Territories And Areas (Jagirs Abolition) Act, 1953

Act 16560 2025