Bare Acts

Showing 2931 - 2940 of 11113 acts
Type: State Acts
S Uttar Pradesh

Cine-Workers Welfare Cess Act, 1981

Act 23516 2025
S Uttar Pradesh

Cine-Workers Welfare Fund Act, 1981

Act 23517 2025
S Gujarat

Circle Inspector (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16688 2025
S Bengal

City Civil Court Act, 1953

Act 14945 2025
S Maharashtra

City Of Bombay (Building Works Restriction) Act, 1949

Act 20226 2025
S Maharashtra

City Of Bombay Municipal Investments Act, 1898

Act 20228 2025
S Maharashtra

City Of Bombay Municipal (Supplementary) Act, 1888

Act 20227 2025
S Maharashtra

City Of Bombay Primary Education Act, 1920

Act 20229 2025
S Tamil Nadu

City Of Madras (Alteration Of Name) Act, 1996

Act 22708 2025
S Maharashtra

City Of Mumbai Primary Education, The Maharashtra Primary Education, The Hyderabad Compulsory Primary Education And The Madhya Pradesh Primary Education (Repeal) Act, 2013

Act 20230 2025