Bare Acts

Showing 2941 - 2950 of 11113 acts
Type: State Acts
S Karnataka

City Of Mysore Improvement Act, 1903

Act 18207 2025
S Karnataka

City Of Mysore Improvement (Allotment Of Sites) Rules, 1972

Act 18205 2025
S Karnataka

City Of Mysore Improvement (Disposal Of Corner Sites And Commercial Sites) Rules, 1973

Act 18206 2025
S Maharashtra

City Of Nagpur Corporation Act, 1948

Act 20233 2025
S Maharashtra

City Of Nagpur Corporation (Amendment) Act, 1958

Act 20231 2025
S Maharashtra

City Of Nagpur Corporation Amendment Act, 1964

Act 20234 2025
S Maharashtra

City Of Nagpur Corporation (Amendment) Act, 1968

Act 20232 2025
S Maharashtra

City Of Nagpur Corporation Amendment Act, 1974

Act 20235 2025
S Maharashtra

City Of Panaji Corporation Act, 2002

Act 20238 2025
S Maharashtra

City Of Panaji Corporation (Amendment) Act, 2012

Act 20236 2025