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Kartik Singh Vs State Of Odisha And Others

Orissa HC Dec 9, 2025 Writ Petition (C) No. 23911 Of 2025

Disposed Of

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Radhey Shyam Vs State Of Haryana And Others

Punjab And Haryana HC Dec 9, 2025 Civil Writ Petition No. 315 Of 2022 (O & M)

Allowed

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Suresh Kumar Vs State Of Haryana And Others

Punjab And Haryana HC Dec 9, 2025 Civil Writ Petition No. 5746 Of 2023

Allowed

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Kasam Khan Vs State Of Haryana And Others

Punjab And Haryana HC Dec 9, 2025 Civil Writ Petition No. 10480 Of 2017 (O&M)

Allowed

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Krishan Lal Through His Legal Heirs And Others Vs State Of Haryana And Others

Punjab And Haryana HC Dec 9, 2025 Civil Writ Petition No. 35208 Of 2025 (O&M)

Dismissed

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Prem Chand Vs Anurag Verma & Ors

Punjab And Haryana HC Dec 9, 2025 Criminal Miscellaneous (Appeal) No. 278 Of 2016

Disposed Of

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Surender Kumar Vs State Of Himachal Pradesh

Supreme Court Dec 9, 2025 Criminal Appeal No. 5532 Of 2025 (@ Special Leave Petition (Criminal) No. 5532 Of 2025)

Dismissed

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Suvej Singh Vs Ram Naresh And Ors

Supreme Court Dec 9, 2025 Civil Appeal No. 14661 Of 2025 (Arising Out Of Special Leave Petition (Civil) No.1681 Of 2024)

Allowed

Acts

Sajid Ali Vs State Of Uttarakhand

Uttarakhand HC Dec 9, 2025 First Bail Application No. 2310 Of 2025

Allowed

Acts

Govind Lal Vs State Of Uttarakhand And Another

Uttarakhand HC Dec 9, 2025 Criminal Revision No. 102 Of 2019

Alok Kumar Verma, J 1. The present Criminal Revision has been filed by the husband against the judgment dated 08.01.2019, passed by learned Judge, Family Court, Nainital in Miscellaneous Criminal Case No.20 of 201…

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