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Jagan Nath and Others Vs Smt. Ishwari Devi

High Court of Himachal Pradesh Regular Second Appeal No. 191 of 1987

V.K. Mehrotra, J.@mdashIshwari Devi filed a suit for possession of land forming part of Khata No. 21 min, Khatauni No. 147, measuring 0-07-64 Hectares, situate in Mobal Rajinder Nagar, Tehsil Palampur, District Kangra. …

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