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Roshanali Burhanali Syed Vs State of Gujarat

Supreme Court of India Mar 26, 1981 Criminal Appeal No. 259 Of 1976

Allowed

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Fitrat Raza Khan Vs State of Uttar Pradesh and Others

Supreme Court of India Dec 1, 1981 Writ Petition (Criminal) No. 7587 of 1981

Dismissed

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Dilipsinh Vakhatsinh Parmar Vs Gumansinh Vaghela Hon''ble Speaker, Gujarat Legislative Assembly and Others

Gujarat High Court Mar 17, 1997

R.K. Abichandani, J.@mdashAll these seven petitions have been heard together and are being disposed of by this common judgment at the instance of both the sides. The Learned Counsels for both the sides have referred to …

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The Chief Regional Manager Vs Smti Fulan Deb & Ors

TRIPURA HIGH COURT Jan 31, 2018 48 of 2016

Dismissed

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Budhalal Chhotalal Zaveri Vs Lilavatiben Ratilal and Others

Gujarat High Court Jul 15, 1993

J.N. Bhatt, J.@mdashPetitioner is the owner of the shop premises bearing M.C. No. 2868-2868/1 of Kalupur, Ward No. 2-B, at Ahmedabad. One deceased Sakarchand Kasturchand was the monthly tenant of the said shop, which is…

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Commissioner of Income Tax Vs Tripti Menthol Industries

Gujarat High Court May 7, 2013 Tax Appeal No. 915 of 2012

Sonia Gokani, J.@mdashAggrieved by the order of the income tax Appellate Tribunal dated 22-06-2012, this tax appeal is preferred u/s 260F of the income tax Act (''the Act'' hereinafter) proposing following questions of …

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