Latest Judgements

Showing 591–600 of 1159535 results

• Rajaram Parashram Patil And Ors Vs Subhash Pandurang Bandiwadekar And Ors

  Bombay High Court | Jan. 21, 2025

• Jaysingh Revaji Patil Vs Municipal Corporation Malegaon And Ors

  Bombay High Court | Jan. 21, 2025

• Vivek Krushna Dode Vs State Of Maharashtra

  Bombay High Court | Jan. 21, 2025

• Sopan Trambak Wani Vs Director Of Town Planning Maharashtra State And Ors

  Bombay High Court | Jan. 21, 2025

• Balaji Niryaat Private Limited Vs Arun Kumar Gupta, RP of Reform Ferro Cast Limited & Anr.

  National Company Law Tribunal, Kolkata Bench | Jan. 21, 2025

• Oski Technology Private Limited Vs NA

  National Company Law Tribunal, New Delhi Bench | Jan. 21, 2025

• SSB Infradevelopers Private Limited @APPELLANT @Registrar of Companies

  National Company Law Tribunal, New Delhi Bench | Jan. 21, 2025

• Wendy Marketing Private Limited @APPELLANT @NA

  National Company Law Tribunal, New Delhi Bench | Jan. 21, 2025

• Anish Niranjan Nanavaty @APPELLANT @Independent TV Limited & Others

  National Company Law Tribunal, Mumbai Bench | Jan. 21, 2025

• State Of Jharkhand Vs Dr. Nishkant Dubey & Ors

  Supreme Court Of India | Jan. 21, 2025