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Dushyant Kumar Vs State Of Himachal Pradesh & Anr.

Himachal Pradesh HC Dec 2, 2025 Execution Petition No.2390 Of 2025

Disposed Of

Subhadra Devi Vs State Of H.P. And Others

Himachal Pradesh HC Dec 2, 2025 Civil Writ Petition No 18819 Of 2015

Disposed Of

Shrikant Shekri Vs Kumari Seema & Others

Himachal Pradesh HC Dec 2, 2025 CMPMO No.353 Of 2025

Dismissed

Acts

Ravinder Kumar Vs State Of Himachal Pradesh & Anr

Himachal Pradesh HC Dec 2, 2025 Execution Petition No.2394 Of 2025

Disposed Of

State Of H.P & Others Vs Roma Devi

Himachal Pradesh HC Dec 2, 2025 Latter Patent Appeals No. 42 Of 2025

Allowed

Ramesh Kumar Vs Ramesh Thakur & Another

Himachal Pradesh HC Dec 2, 2025 COPC No.460 Of 2025

Dismissed

Sanjeev Sood And Another Vs Faquir Singh And Others

Himachal Pradesh HC Dec 2, 2025 CMPMO No. 646 Of 2025

Disposed Of

Acts

Ramesh Chand Vs State Of H.P. And Others

Himachal Pradesh HC Dec 2, 2025 Civil Writ Petition No 18782 Of 2025

Disposed Of

Jayasamraj And Others Vs District Collector And Others

Madras HC Dec 2, 2025 Writ Petition No. 45662 Of 2018, Writ Miscellaneous Petition No. 50882 Of 2025

Disposed Of

Velmurugan @ Aruva Velu Vs State

Madras HC Dec 2, 2025 Criminal Original Petition No. 32958 Of 2025

K. Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 30.10.2025, for the alleged offence punishable under Sections 8(c) r/w 20(b)(ii)(B) and 29(1) of Narcotic Drugs and Psychotro…

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