Latest Judgements

Showing 631–640 of 1159535 results

• Prema Amritham Aiyer Vs Sudha Vitthal Amarapurkar

  Bombay High Court | Jan. 20, 2025

• Mohd. Mobin Jahurul Hasan Manihar Vs State of Maharashtra

  Bombay High Court | Jan. 20, 2025

• Income Tax Officer, Ward 21(1), New Delhi Vs Registrar Of Companies, Delhi & Ors.

  National Company Law Tribunal, New Delhi Bench | Jan. 20, 2025

• Go Airlines (India) Limited Vs NA

  National Company Law Tribunal, New Delhi Bench | Jan. 20, 2025

• Bijendra Kumar Jha Liquidator of Neoteric Infomatique Limited Vs NA

  National Company Law Tribunal, Mumbai Bench | Jan. 20, 2025

• Jyostnamayee Mishra Vs State Of Odisha And Ors

  Supreme Court Of India | Jan. 20, 2025

• Manoj Kumar Khatri @ Manoj Khatri Vs Kumar Rohit Singh

  Jharkhand High Court | Jan. 20, 2025

• Durga Sonar Vs Prahlad Kumar Burman

  Jharkhand High Court | Jan. 20, 2025

• Ram Lakhan Dasoundhi Vs Badri Nath Roy

  Jharkhand High Court | Jan. 20, 2025

• Bank of indiaa through its general manager and Another Vs Narmada Prasad Choudhary

  Madhya Pradesh High Court (Jabalpur Bench) | Jan. 20, 2025