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Praveena S Vs Joint Registrar Of Co-Operative Societies Sulthan Bathery, Wayanad, Pin 673592
Devan Ramachandran, J1. The only objection impelled by Sri.P.U.Shailajan, learned standing Counsel for the 3rd respondent - Sulthan Bathery Taluk Primary Co-operativeAgricultural and Rural Development Bank Ltd (Society …