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Archana Wife of Gauri Shankar resident of Village - Gaurai, Police Station - Chakmehsi, District - Samastipur - Petitioner @HASH The State of Bihar - Opposite Party

PATNA HIGH COURT Sep 6, 2016 Criminal Miscellaneous No. 3773 of 2016, (Arising Out of PS.Case No. 23 Year - 2014 Thana - Chakamhesi District - Samastipur).

Allowed

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Kamal Singh Sisodia Vs Rama Sisodia

Madhya Pradesh High Court Dec 4, 2014 First Appeal No. 28 of 1997

Vandana Kasrekar, J.@mdashThe appellant and respondent entered into a marriage in the year 1964 and out of the said wedlock, the respondent-wife given birth to two daughters and one son. The relations between the appell…

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Commissioner of Income Tax Vs Haritha Seating Systems Ltd.

Madras High Court Apr 9, 2011 Tax Case (Appeal) No. 106 of 2008

Dismissed

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Kunjo Chaudhry Vs Emperor

Patna High Court Aug 24, 1937

Varma, J.@mdashThis is an application on behalf of one Kunjo Chaudhry who has been convicted under Sections 467/109 and 471, Penal Code. He was sentenced to three years'' rigorous imprisonment under each of the sections…

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Hotel J.K. Situated at Narirgir P.S.Ramgarhwa District East Champaran, through the Managing Partner, namely, Md. Zikuralla son of Late Md. Mubarak Hussain - Petitioners-Appellant @HASH The Bihar State Financial Corporation, through its Board of Directors,

PATNA HIGH COURT Sep 22, 2016 Letters Patent Appeal No. 861 of 2015.(Arising out of Civil Writ Jurisdiction Case No. 2667 of 2009).

Dismissed

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Indradeo Ram, son of Late Ramayan Ram, Resident of village - Belaur (Chakardah), P.S.- Udwant Nagar, District - Bhojpur - Appellant @HASH The State of Bihar

PATNA HIGH COURT Jun 23, 2016 Criminal Appeal (DB) No. 857 of 2015 (Against the Judgment of conviction dated 24.06.2015 and Order of sentence dated 27.06.2015 passed by Ist Additional Sessions Judge, Bhojpur, Ara, in Sessions Trial No. 189 of 2010 arising out of Udwant Nagar P.S. Case

Allowed

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