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State Bank of Hyderabad Vs Varson Chemicals Private Ltd., and Another
M.P. Chandrakantaraj Urs, J.-This is a petition filed under Section 439(1)(b) read with Sections 433(c), (e) and (f) and 434 of the Companies Act, 1956, (hereinafter referred to as the Act). The petitioner is the State …
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