The State of Gujarat Vs Jaswantlal Nathalal Supreme Court of India Nov 23, 1967 Criminal Appeal No. 93 Of 1965 dismissed Citation Acts PDF Read
Kamta Rai Vs The State of Bihar Patna High Court Jul 20, 2004 Criminal App. No''s. 51 of 1993 Allowed Citation Acts PDF Read
Sri Madan Mohan Singh Vs Union of India (UOI) and Others Patna High Court Oct 10, 2002 L.P.A. No. 170 of 2001 Dismissed Citation PDF Read
Renuka Vs State of Karnataka and Another Supreme Court of India Feb 18, 2009 Criminal Appeal No. 329 of 2009 (Arising out of S.L.P. (Criminal) No. 6824 of 2008) Allowed Citation Acts PDF Read
Collector of Ganjam and Another Vs Ramesh Chander Padhi Supreme Court of India Feb 6, 2009 Civil Appeal No. 755 of 2009 (Arising out of SLP (C) No. 4959 of 2007) Allowed Citation Acts PDF Read
State of M.P. Vs Chunnilal @ Chunni Singh Supreme Court of India Apr 15, 2009 Criminal Appeal No. 943 of 2003 Allowed Citation Acts PDF Read
Chairman, Ganga Yamuna Gramin Bank and Others Vs Devi Sahai Supreme Court of India Feb 12, 2009 Civil Appeal No. 940 of 2009 (Arising out of SLP (C) No. 7529 of 2006) Dismissed Citation Acts PDF Read
Navdeep Singh Vs State of Haryana Supreme Court of India Jan 9, 2013 Criminal Appeal No. 970 of 2011 Dismissed Citation Acts PDF Read
Md. Islamuddin Vs State of Bihar and Others Patna High Court Dec 6, 2012 Criminal Appeal (U/S) No. 5 of 2002 Dismissed Citation Acts PDF Read
Moideen.K Vs State Of Kerala High Court Of Kerala Aug 8, 2022 Criminal Miscellaneous Petition No. 4999 Of 2022 Allowed Acts PDF Read