Latest Judgements & Case Law

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Izhar Khan @ Hafiz Izhar @ Md. Izhar Vs State of Jharkhand

Jharkhand High Court Jan 14, 2021 Bail Application No. 11061 Of 2020

Allowed

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Vikash Rajak Vs State of Jharkhand

Jharkhand High Court Jan 14, 2021 Bail Application No. 11026 Of 2020

Allowed

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Dadhi Das and Others Vs State of Assam and Others

Gauhati High Court Dec 4, 2007

Allowed

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Pinki Devi Vs State of Jharkhand

Jharkhand High Court Jan 14, 2021 Bail Application No. 11017 Of 2020

Allowed

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Bihari Singh Vs State Of Jharkhand

Jharkhand High Court Nov 2, 2020 A.B.A. No. 5351 Of 2020

Heard the parties through video conferencing. Learned counsel for the petitioner personally undertakes to remove the defects as pointed out by thestamp reporter within two weeks after the lockdown period is over.In view…

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Ranjit Mahto @ Ranjeet Mahto Vs State of Jharkhand

Jharkhand High Court Jan 14, 2021 Bail Application No. 11029 Of 2020

Allowed

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Sita Devi Vs Union of India

Jharkhand High Court Feb 1, 2021 Miscellaneous Application No. 222 Of 2015

Allowed

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Himmer Ete Vs State of Arunachal Pradesh and Others

Gauhati High Court (Itanagar Bench) Nov 4, 2013 W.P. (C) No. 325 (AP) of 2008

Dismissed

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Ankit Kumar Vs State of Jharkhand

Jharkhand High Court Jan 14, 2021 Bail Application No. 11049 Of 2020

Allowed

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Ram Angaria And Ors Vs State Of Jharkhand

Jharkhand High Court Oct 14, 2019 Criminal Appeal (D.B.) No. 415, 946 Of 2013

Partly Allowed

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