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Ayush Tiwari And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court, Jaipur Bench Jul 2, 2019 Special Appeal Writ No. 993 Of 2019 In Civil Writ Petition No. 9439 Of 2019

Dismissed

Acts

Ram Bharose Vs State Of Rajasthan

Rajasthan High Court Jul 10, 2019 Criminal Revision Petition No. 1276 Of 2018

Partly Allowed

Acts

Lichhmi Devi And Ors Vs Tilak Raj And Ors

Rajasthan High Court Jul 18, 2019 Civil Writ Petition No. 10509 Of 2019

Dismissed

Acts

Mahendra Suthar And Ors Vs State And Ors

Rajasthan High Court Jun 14, 2019 Criminal Appeal No. 768 Of 2019

Allowed

Acts

Ashok Kumar Sharma Vs Uma Tiwari

Rajasthan High Court (Jaipur Bench) Jan 21, 2019 Civil Misc. Appeal No. 5711 Of 2017

Allowed

Acts

Kanhaiyalal and Company a partnership firm Vs The Central Bureau of Narcotics, Director General of Foreign Trade, Union of India (UOI)

Madhya Pradesh High Court (Gwalior Bench) Sep 10, 2010

Dismissed

Citation Acts

Kailashchandra Vs Harbans Singh Chabra and Others

Madhya Pradesh High Court (Indore Bench) Apr 11, 1986

K.L. Shrivastava, J.@mdashThis revision petition is directed against the order dated 30-9-82 passed by the Chief Judicial Magistrate. Dhar in Criminal Case No. 499 of 1982 holding that for want of sanction u/s 197(1)(b)…

Citation Acts

Vasudeva Vadhyar and Another Vs Govinda Bhatt

High Court Of Kerala Dec 8, 1953 C.R.P. No. 255 of 1953

Allowed

Shravan Kumar Bidiyasar Vs Ajmer Vidhyut Vitran Nigam Ltd. and Others

Rajasthan High Court Jul 16, 2015 Civil Writ Petition No. 2297 of 2014

Allowed

Haramani Dibya Vs Hiren Kumar Dutta And Others

Orissa High Court Jul 3, 2024 CMP No. 1353 Of 2022

Disposed Of

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