Latest Judgements

Showing 281–290 of 1159535 results

• Sunny Francis Vs Secretary Iritty House Building Co-Op Society Ltd

  High Court Of Kerala | Feb. 4, 2025

• Union Of India And Another Vs Tarsem Singh And Others

  Supreme Court Of India | Feb. 4, 2025

• Airports Authority Of India Vs Pradip Kumar Banerjee

  Supreme Court Of India | Feb. 4, 2025

• Wahid Vs State Govt. Of Nct Of Delhi

  Supreme Court Of India | Feb. 4, 2025

• Ramu Appa Mahapatar Vs State Of Maharashtra

  Supreme Court Of India | Feb. 4, 2025

• Sapan Sahu Vs Union Of India, Represented Through Its Secretary, Department Of Posts, Postal Services Board Dak Bhawan, Sansad Marg, New Delhi-110001 & Ors.

  Central Administrative Tribunal Cuttack Bench, Cuttack | Feb. 4, 2025

• Jhadeswar Kisan & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001. & Ors.

  Central Administrative Tribunal Cuttack Bench, Cuttack | Feb. 4, 2025

• Lokanath Dhal & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001 & Ors.

  Central Administrative Tribunal Cuttack Bench, Cuttack | Feb. 4, 2025

• Lambodar Nayak & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001 & Ors.

  Central Administrative Tribunal Cuttack Bench, Cuttack | Feb. 4, 2025

• Prasanna Kumar Kisan & Ors. Vs Union Of India Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001 & Ors.

  Central Administrative Tribunal Cuttack Bench, Cuttack | Feb. 4, 2025