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Khizir Hayat Vs State of West Bengal & ors

Calcutta HC Dec 9, 2025 WPA 30575 Of 2024

Disposed Of

Acts

Susmita Bhowal & Ors Vs State Of West Bengal

Calcutta HC Dec 9, 2025 CRR 1799 Of 2023

Disposed Of

Acts

T K Engineering Consortium Pvt Ltd Vs National Highways And Infrastructure Development Corp Ltd. And 4 Ors

Gauhati HC Dec 9, 2025 WPC Of 3438 Of 2022

Disposed Of

Samiran Chandra Laskar Vs State Of Assam And 6 Ors

Gauhati HC Dec 9, 2025 RFA Of 8 Of 2024

Dismissed

Acts

Radhey Shyam, PA No. 37127A, (M..T.D.) Air Force Bamrauli, Allahabad -12 Vs Union Of India & Ors

Central Administrative Tribunal Dec 8, 2025 Original Application No. 330, 00184 Of 2022

Dismissed

Acts

Ram Nath Joshi & Ors Vs Union Of India & Ors

Central Administrative Tribunal Dec 8, 2025 Original Application No. 330, 00797 Of 2022

Allowed

Acts

Sandeep Kumar Vs Union Of India And Others

Central Administrative Tribunal Dec 8, 2025 Original Application No. 330, 01196 Of 2025

Om Prakash VII, Member (J) 1. Heard Shri A.D. Singh, learned counsel for the applicant and Shri Anil Kumar, learned counsel for the respondents on interim relief. 2. The present O.A has been filed by the appli…

Acts

Himachal Pradesh State Electricity Board Ltd. & Another Vs Govind Singh Pathania

Himachal Pradesh HC Dec 8, 2025 Regular First Appeal No. 265 Of 2015, Cross Objection No. 17 Of 2015

Disposed Of

Acts

Prithi Pal Singh Vs HRTC And Ors

Himachal Pradesh HC Dec 8, 2025 Civil Writ Petition No 19288 Of 2025

Disposed Of

Dadu @ Ankush & Anr Vs State Of Madhya Pradesh & Anr

Supreme Court Dec 8, 2025 Criminal Appeal No. 5301 Of 2025 [Arising Out Of Special Leave Petition (Criminal) No. 10759 Of 2024]

Allowed

Acts

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