Latest Judgements
Showing 691–700 of 1159535 results
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Shanavas.M Vs State Of Kerala
High Court Of Kerala | Jan. 16, 2025
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Sebastain Joseph Vs State Of Kerala
High Court Of Kerala | Jan. 16, 2025
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Parameswara Krishna Kaimal Vs Union Of India
High Court Of Kerala | Jan. 16, 2025
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Surendran P Vs Secretary
High Court Of Kerala | Jan. 16, 2025
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Joseph Mathew Vs State Of Kerala
High Court Of Kerala | Jan. 16, 2025
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Bhanwarbai And Others @APPELLANT@Hash Madhya Pradesh State Election Commission and Others
Madhya Pradesh High Court (Indore Bench) | Jan. 16, 2025
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Rodha Devi Vs State Of HP & Ors
High Court Of Himachal Pradesh | Jan. 16, 2025
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Deepika Verma & Ors Vs State Of HP & Ors
High Court Of Himachal Pradesh | Jan. 16, 2025
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Union Of India Vs Sai Inspection Agency
Jharkhand High Court | Jan. 16, 2025
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Chedan Oraon And Others Vs Sambhu Gupta And Others
Jharkhand High Court | Jan. 16, 2025