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Shantaram @ Pappu Rajaram Krishnarav Khamkar(Marathi) Thro Khamkar Sonal Shantaram Vs State Of Gujarat & Ors
Nikhil S. Kariel, J 1. RULE. Learned APP waives service of notice of rule for the respondent-State. 2. The present appeal has been preferred by the appellant through party-in-person-wife to release him on tempo…