Jalun Ali Alias Jainul Aabidin Vs State Of Uttarakhand Uttarakhand High Court Jan 14, 2026 Anticipatory Bail Application No. 14 Of 2026 Disposed Of Acts PDF Read
Abbas Vs State Of Uttarakhand Uttarakhand High Court Jan 14, 2026 Anticipatory Bail Application No. 15 Of 2026 Disposed Of Acts PDF Read
Praveen Kumar Vs State Of Karnataka Karnataka High Court Jan 14, 2026 Criminal Petition No. 104885 Of 2025 (438(CR.PC)/482(BNSS)) Allowed Acts PDF Read
Prabhu & Ors Vs State Of Karnataka Karnataka High Court Jan 14, 2026 Criminal Petition No. 105282 Of 2025 (438(Cr.Pc)/482(BNSS)), 105401 Of 2025 Allowed Acts PDF Read
Kumar S/O. Hanamantagouda Sadar Vs State Of Karnataka Karnataka High Court Jan 14, 2026 Criminal Petition No. 105390 Of 2025 (438(Cr.Pc)/482(BNSS)) Allowed Acts PDF Read
Sandeep Kaur And Others Vs State Of Punjab And Others Punjab And Haryana At Chandigarh Jan 14, 2026 Civil Writ Petition No. 2005 Of 2022 (O&M) Dismissed PDF Read
Major Dr. Bhupindra Singh And Others Vs State Of Punjab And Others Punjab And Haryana At Chandigarh Jan 14, 2026 Civil Writ Petition No. 5070 Of 2020 (O&M), 10360 Of 2023 Dismissed Acts PDF Read
Amrit Anjana Vs State Of Punjab And Others Punjab And Haryana At Chandigarh Jan 14, 2026 Civil Writ Petition No. 8869 Of 2022 (O&M) Dismissed Acts PDF Read
Preetmohinder Singh Sahota Vs State Of Punjab And Another Punjab And Haryana At Chandigarh Jan 14, 2026 Civil Writ Petition No. 9990 Of 2025 Dismissed Acts PDF Read
Dimple Vs Punjabi University, Patiala And Others Punjab And Haryana At Chandigarh Jan 14, 2026 Civil Writ Petition No. 16987 Of 2021 Disposed Of PDF Read