Latest Judgements
Showing 871–880 of 1159516 results
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Asita Kumar Nayak Vs Union Of India & Others
Central Administrative Tribunal Cuttack Bench, Cuttack | Jan. 9, 2025
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Sumit Kuamr Vs Govt. Of NCT Of Delhi Through Its Chief Secretary A-Wing, 5th Floor, Delhi Secretariat, IP Estate, New Delhi & Others
Central Administrative Tribunal Principal Bench, New Delhi | Jan. 9, 2025
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Sunita Rani Vs Manoj Kumar
High Court Of Himachal Pradesh | Jan. 9, 2025
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Chander Mani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh | Jan. 9, 2025
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Mohanan Vs State Of Kerala
High Court Of Kerala | Jan. 9, 2025
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Prema Vs State Of Kerala
High Court Of Kerala | Jan. 9, 2025
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A.Visalakshy Vs State Police Chief
High Court Of Kerala | Jan. 9, 2025
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XXX Vs XXX
High Court Of Kerala | Jan. 9, 2025
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Jayasankar G Vs Assistant Registrar Of Co Operative Societies (General)
High Court Of Kerala | Jan. 9, 2025
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Jayanta Kumar Banerjee Vs State Of West Bengal And Ors
Calcutta High Court (Appellate Side) | Jan. 9, 2025