Latest Judgements
Showing 861–870 of 1159535 results
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Sarita Saran Verma Vs Union Of India & Ors.
Central Administrative Tribunal Principal Bench, New Delhi | Jan. 9, 2025
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Inspector, Railway Protection Force, Kottayam Vs Mathew K Cherian & Anr
Supreme Court Of India | Jan. 9, 2025
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State Of Uttar Pradesh And Another Vs R.K. Pandey And Another
Supreme Court Of India | Jan. 9, 2025
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Mamta Kaur Vs State Of Punjab
Supreme Court Of India | Jan. 9, 2025
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Ramesh Vs State Of Rajasthan
Supreme Court Of India | Jan. 9, 2025
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Goverdhan & Anr Vs State Of Chhattisgarh
Supreme Court Of India | Jan. 9, 2025
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Lochan Kumar Vs Union Of India & Others
Central Administrative Tribunal - Jabalpur Bench, (Circuit Sitting At Bilaspur) | Jan. 9, 2025
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Dr. Rajeev Kumar Yadav S/o Ramdhari Yadav & Ors. Vs Secretary, Railway Board, Ministry Of Railways, Rail Bhawan, Raisena Road, Rafi Marg, New Delhi-110001 & Ors.
Central Administrative Tribunal - Jabalpur Bench, (Circuit Sitting At Bilaspur) | Jan. 9, 2025
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Dipika Rani Vs Union Of India & Others
Central Administrative Tribunal - Allahabad Bench, Allahabad | Jan. 9, 2025
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Kripa Shankar Tiwari Vs Union Of India & Others
Central Administrative Tribunal - Allahabad Bench, Allahabad | Jan. 9, 2025