Latest Judgements
Showing 851–860 of 1159535 results
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M/S Prism Johnson Limited Vs Commissioner Of Cgst & Central Excise Jabalpur
Customs, Excise And Service Tax Appellate, New Delhi | Jan. 10, 2025
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M/s. Advance Micro Fertilizers Pvt.Ltd. Vs Commissioner of Central Excise And CGST
Customs, Excise And Service Tax Appellate, New Delhi | Jan. 10, 2025
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M/s. Wellworth Project Developers Private Limited Vs Commissioner of CGST
Customs, Excise And Service Tax Appellate, New Delhi | Jan. 10, 2025
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Den Networks Limited Vs Fun TV Cable and Anr
Telecom Disputes Settlement And Appellate Tribunal | Jan. 10, 2025
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Den Networks Limited Vs Hem Chand Cable TV Network and Anr
Telecom Disputes Settlement And Appellate Tribunal | Jan. 10, 2025
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Den Networks Limited Vs Sky Vision Cable and Anr
Telecom Disputes Settlement And Appellate Tribunal | Jan. 10, 2025
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Kishan @ Katlo Sankarbhai Thakarda Thro Sankarbhai Bhailalbhai Thakarda Versus Vs State of Gujarat & Ors.
Gujarat High Court | Jan. 9, 2025
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Jitendra Chimanlal Parikh Power of Attorney-Holder of Versus Vs Arvind Kantilal Mehta Prop., Shree Corporation & Anr.
Gujarat High Court | Jan. 9, 2025
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Tiger Surgical Disposable Pvt. Ltd. Versus Vs Principal Commissioner of Customs, Ahmedabad
Gujarat High Court | Jan. 9, 2025
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Arvind Premchand (Punamchand) Parikh Versus Vs Assistant Provident Fund Commissioner
Gujarat High Court | Jan. 9, 2025