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P.R. Sandhya Vs Director Of Enforcement Rep.By Assistant Director, Government Of India

Kerala HC Oct 9, 2025 Criminal Miscellaneous Petition No. 4107 of 2022

Dismissed

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Prasanna D/o Dasamm Vs Nesamma (Died) Lrs Impleaded)

Kerala HC Oct 9, 2025 Regular Second Appeal Nos.1337 Of 2012 & 108 Of 2013

Dismissed

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Prabhu Prakash Vs State Of Kerala

Kerala HC Oct 9, 2025 Criminal Appeal No. 1184 of 2010

Allowed

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Binu Vincent Vs Federal Bank Ltd

Kerala HC Oct 9, 2025 Writ Petition (Civil).19544 of 2025

Dismissed

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Kerala Public Service Commission, Represented By Its Secretary Vs National Human Rights Commission,

Kerala HC Oct 9, 2025 Writ Petition (Civil) No.11345 Of 2019

Disposed Of

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Karnail Singh & Others vs State Of Uttarakhand And Others

Uttarakhand HC Oct 8, 2025 Writ Petition Miscellaneous Single No. 2056 Of 2023

Dismissed

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Upendra Rana vs State Of Uttarakhand

Uttarakhand HC Oct 8, 2025 First Bail Application No. 1815 Of 2025

Allowed

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Prashant Alias Guddu vs State Of Uttarakhand

Uttarakhand HC Oct 8, 2025 First Bail Application No. 1835 Of 2025

Allowed

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Ahatsham Alias Fitan vs State Of Uttarakhand

Uttarakhand HC Oct 8, 2025 First Bail Application No. 1850 Of 2025

Allowed

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Bindo Kaur vs State Of Uttarakhand

Uttarakhand HC Oct 8, 2025 First Bail Application No. 1853 Of 2025

Alok Kumar Verma, J 1. The applicant is in judicial custody for the offence under Section 8 read with Section 21 of the Narcotic Drugs and Psychotropic Substances Act, 1985 (in short, “Act, 1985”) in Case Crime N…

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