Latest Judgements

Showing 171–180 of 1159531 results

• Santosh Pralhad Waghmare Vs State Of Maharashtra

  Bombay High Court | Feb. 7, 2025

• Haseena K. A Vs State Of Kerala

  High Court Of Kerala | Feb. 7, 2025

• Shri Binod Kumar Singh Vs National Insurance Company Ltd

  Supreme Court Of India | Feb. 7, 2025

• Essar Shipping Limited Vs Union Of India

  Bombay High Court | Feb. 7, 2025

• XXX Vs State Of Kerala

  High Court Of Kerala | Feb. 7, 2025

• Veeramarannaswamy Devara Jeernoddara Kattada Seva Samithi Vs State Of Karnataka & Ors

  Karnataka High Court At Bengaluru | Feb. 7, 2025

• Anas Thaikandy Vs State Of Kerala

  High Court Of Kerala | Feb. 7, 2025

• State Of Maharashtra Through Its Additional Chief Secretary Home Department Vs Sonyabapu Bansi Deshmukh And Ors

  Bombay High Court | Feb. 7, 2025

• Geddam Jhansi & Anr Vs State Of Telangana & Ors

  Supreme Court Of India | Feb. 7, 2025

• Dr. Dinanath Pandey Vs State Of Jharkhand & Ors

  Jharkhand High Court | Feb. 7, 2025