Latest Judgements

Showing 191–200 of 1159531 results

• Geddam Jhansi & Anr Vs State Of Telangana & Ors

  Supreme Court Of India | Feb. 7, 2025

• Rahul S.N. @ Rahul Shetty S/O Narayana C Vs State By Varthur Police Station, Bengaluru District, Rep. By State Public Prosecutor, High Court Of Karnataka, Bengaluru - 560001 & Ors

  Karnataka High Court At Bengaluru | Feb. 7, 2025

• Jubher Hakim S/O. Munafsab Vs State Of Karnataka

  Karnataka High Court, Dharwad Bench | Feb. 7, 2025

• B.S. Yeddyurappa Vs Criminal Investigation Department (Cid) Carlton House, Palace Road Bengaluru - 560001 Represented By Its State Public Prosecutor High Court Of Karnataka & Ors

  Karnataka High Court At Bengaluru | Feb. 7, 2025

• Binod Baraik Vs State Of Jharkhand

  Jharkhand High Court | Feb. 6, 2025

• Tyagarajanagar Credit Co Op Society Ltd Represented By Its Secretary Vs Roseline Prabhavathy

  Karnataka High Court At Bengaluru | Feb. 6, 2025

• Amit Kumar Pandey Vs State Of Jharkhand

  Jharkhand High Court | Feb. 6, 2025

• Ajit Narayan Singh Vs State Of Jharkhand

  Jharkhand High Court | Feb. 6, 2025

• Gopal Kumar Vs State Of Jharkhand

  Jharkhand High Court | Feb. 6, 2025

• MAGMA HDI General Insurance Company Ltd Vs Nitesh Raj

  Jharkhand High Court | Feb. 6, 2025