Found 0 result
Showing 2571- 2580 of 0 result for ""
Richard Garth, C.J.@mdashThis suit was brought by Mrs. Eugene Pogose, the wife of Mr. Peter Nicholas Pogose, to establish her title to certain property in the district of Mymensingh, which had been attached by the respo…
T.S. Doabia, J.@mdashThis is an appeal preferred u/s 173 of the Motor Vehicles Act, 1939, against the award by the First Additional Motor Accident Claims Tribunal on 31.8.1990. 2. The accident took place on 16.5.1987. …
Wilson and Porter, JJ.@mdashThe only point before us in this appeal is as to the date on which the plaintiff is to be taken to have attained his majority, whether on the completion of his eighteenth or on the completion…
U.C. Maheshwari, J.@mdashThe petitioners have filed this writ petition under Article 226 of the Constitution of India to issue appropriate writs for the following reliefs:- (a) To hold and declare that the impugned Ten…