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Prasanta Kumar Pallei Vs Union At India & Ors

Central Administrative Tribunal Original Application No. 260, 00438 Of 2025

Sudhi Ranjan Mishra, Member (J) 1. The applicant has filed this Original Application praying to quash the Office Order No.1948/2025 dated 12.09.2025 vide ID NO. DPPERSIII2025/1835/A-22017/04/2025 issued by the Re…