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Saranya Vs State

Madras HC Criminal Original Petition No. 33149 Of 2025

K. Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 15.11.2025, for the alleged offence punishable under Section 191(2), 191(3), 126(2), 296(b), 109, 125, 351(3) r/w.3(5) BNS Ac…

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Palanisamy Vs State

Madras HC Criminal Original Petition No. 33159 Of 2025

K. Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 31.08.2025, for the alleged offence punishable under Section 4(1)(c), 4(1-A)(ii) of TNP Act in Crime No.245 of 2025, on the f…

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