Latest Judgements & Case Law

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Yadupati Thakur Vs State Of H.P And Others

Himachal Pradesh HC Dec 3, 2025 Civil Writ Petition No 3478 Of 2021

Dismissed

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Pawan Kumar @ Pammi Vs State Of HP

Himachal Pradesh HC Dec 3, 2025 Criminal Revision No. 64 Of 2014

Rakesh Kainthla, J 1. The present revision is directed against the judgment dated 3.1.2014, passed by learned Additional Sessions Judge, Ghumarwin, District Bilaspur (learned Appellate Court), vide which the judgm…

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Municipal Council, Chamba And Others Yogeshwar Lal Chopra & Another

Himachal Pradesh HC Dec 3, 2025 Civil Revision No.252, 255 Of 2017

Dismissed

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Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors

Himachal Pradesh HC Dec 3, 2025 Civil Revision No. 40 Of 2018

Disposed Of

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M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood

Himachal Pradesh HC Dec 3, 2025 CR. MMO NO. 1107 Of 2025

Dismissed

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Dhruv Mittal Vs Commissioner Of Customs

Delhi HC Dec 3, 2025 Writ Petition (C) No.12774 Of 2025

Disposed Of

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Krishan Kumar Vs State Of Nct Of Delhi

Delhi HC Dec 3, 2025 Bail Application No.4218 Of 2025 & Criminal Miscellaneous Application No. 32706 Of 2025

Allowed

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Mohd. Rashid Vs State Of Nct Of Delhi & Anr.

Delhi HC Dec 3, 2025 Bail Application No. 2837 Of 2025, Criminal Miscellaneous Application Nos. 22102, 33915 Of 2025

Allowed

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Rishipal Vs State Of Nct Of Delhi

Delhi HC Dec 3, 2025 Bail Application No. 3392 Of 2025 & Criminal Miscellaneous Application No. 26542, 31771 Of 2025

Allowed

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Vakil Ray Vs State(Nct Of Delhi)

Delhi HC Dec 3, 2025 Bail Application No. 3217 Of 2025 & Criminal Miscellaneous Application No. 24936 Of 2025

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