IPCA Laboratories Limited Vs Anrose Pharma Bombay High Court Jan 5, 2026 Commercial Ip Suit No. 77 Of 2013 Disposed Of Acts PDF Read
S.G. Mittal Enterprises Private Limited Vs Satara Sahakari Bank Ltd. and Others Bombay High Court Jan 5, 2026 Contempt Petition No.497 Of 2025 Dismissed Acts PDF Read
Oriental Insurance Company Ltd Vs D.J Shukla and Company Bombay High Court Jan 5, 2026 Civil Revision Application No. 672 Of 2009 Allowed Acts PDF Read
Sakil Ansari & Ors Vs State of West Bengal & Ors Calcutta High Court Jan 5, 2026 WPA (P) 638 Of 2022 Dismissed Acts PDF Read
National Insurance Company Limited & Others Vs Putul Dey & Anr Calcutta High Court Jan 5, 2026 FMA 456 Of 2024 Disposed Of Acts PDF Read
Surajit Mndal & Ors Vs State of West Bengal & Ors Calcutta High Court Jan 5, 2026 WPA 19402 Of 2025 Disposed Of PDF Read
Mohan Agarwal Vs Biplab Chakraborty and another Calcutta High Court Jan 5, 2026 FAT 440 Of 2025 Disposed Of Acts PDF Read
Tapan Majhi Vs Soumya Saha and another Calcutta High Court Jan 5, 2026 F.A.T 172 Of 2025 Dismissed PDF Read
Susheel Patil Vs Indian Railway Catering And Tourism Corporation Ltd & Ors. Gujarat High Court Jan 5, 2026 R/Special Civil Application No. 13473 Of 2013 Allowed Acts PDF Read
State Of Gujarat Vs Govindbhai Mavjibhai Chovatiya & Ors Gujarat High Court Jan 5, 2026 R/Criminal Appeal No. 1018 Of 2003 Dismissed Acts PDF Read