Latest Judgements

Showing 711–720 of 1159535 results

• Subrata Bhowmik And Ors Vs State Of West Bengal And Ors

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Nishikanta Halder And Ors Vs State Of West Bengal And Ors

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Mantu Kumar Panja And Ors Vs State Of West Bengal And Ors

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Gourab Das Vs M/s. National Insurance Company Ltd. & Anr

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Binaguri Tea Company Private Limited Vs Nabadignata Industrial Township Authority & Ors

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Himendu Das & Ors Vs I.C.I.C.I. Lombard General Insurance Company Ltd. & Anr

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Smt. Sanjaita Sana Vs Bhadreswar Municipality & Ors

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Ivi Ghosh Vs State Of West Bengal & Ors

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• M/s. Rashtriya Ispat Nigam Limited Vs State Of West Benal & Ors

  Calcutta High Court (Appellate Side) | Jan. 16, 2025

• Bapu Bhimrao Toradmal Vs Ganesh Jalindar Shinde

  Bombay High Court (Aurangabad Bench) | Jan. 16, 2025