Latest Judgements
Showing 721–730 of 1159535 results
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Ramkrushna Alias Ramkisan Damodhar Shinde And Another Vs Joint Charity Commissioner II And Others
Bombay High Court (Aurangabad Bench) | Jan. 16, 2025
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Vipul Pravinbhai Bagthariya Versus Vs State of Gujarat & Ors.
Gujarat High Court | Jan. 16, 2025
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Chetan Subhashbhai Khatik Thro Subhash Chandra Khatik Versus Vs State of Gujarat & Ors.
Gujarat High Court | Jan. 16, 2025
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Abhaypratapsingh@ Rinku Akbarsingh Bhadoria Thru Subhashsingh Mahendrasingh Bhagel Versus Vs State of Gujarat & Ors.
Gujarat High Court | Jan. 16, 2025
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Gurudayalsingh@Gurudhyal@Pitla S/O Dilipsingh Sikligar(Bawari)Throsikleegar Kajakaur Gurudhyalsingh Versus Vs State of Gujarat & Ors.
Gujarat High Court | Jan. 16, 2025
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Prince S/O Manilala Vala Through Manilal S/O Keshavbhai Vala Versus Vs State of Gujarat & Ors.
Gujarat High Court | Jan. 16, 2025
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Manish Shrinivas Navalgiri Goswami Versus Vs Police Commissioner & Ors.
Gujarat High Court | Jan. 16, 2025
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Sudhir Jaysukhlal Chhapia Versus Vs Gujarat Maritime Board & Ors.
Gujarat High Court | Jan. 16, 2025
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Keertikumar Kalidas Pandya Versus Vs Gujarat Maritime Board & Anr.
Gujarat High Court | Jan. 16, 2025
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Pinnacle Vehicles And Services Private Limited Vs Joint Commissioner, (Intelligence & Enforcement)
High Court Of Kerala | Jan. 15, 2025