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Rao Mahendra Singh and Others Vs Sub Registrar, Indore and Others
Sohani, J.@mdashThis is a reference u/s 57(1) of the Indian Stamp Act (hereinafter referred to as the Act). 2. The material facts giving rise to this petition briefly are as follows :-- The applicants appeared before …
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Moosa and Others Vs State of Karnataka and Others
V. Gopala Gowda, J.@mdashThe prayers sought for in the writ petition are as under: (a) Issue a writ of Certiorari to quash the resolution dated 29-10-2009 passed by the respondent 2 insofar as Subject No. 8(3) is conce…
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National Insurance Co Ltd Vs Jagannath & Anr
1. These appeals have been filed against the impugned judgment and award under appeals. 2. Brief facts of the case are that an accident occurred in the present case and with regard to an accident, a claim petition was …
Jagannath Harlal Vs State
Chaturvedi, J.@mdashThis is a reference from the Sessions Judge, Goona arising under the following circumstances: One Jagannath was prosecuted and during the course of proceedings some cattle were seized from him, and …
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