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Shanmugam Vs Mysore Mineral Ltd.

Karnataka High Court Jan 31, 1985 Writ Petition No. 9784 of 1983

1. The petitioner who is a Driver in the service of Mysore Minerals Limited, has presented this petition questioning the legality of the order by which he was transferred from the Byrapura Chromite Mines in the district…

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Dr. Cheni Khan Vs State Of Uttarakhand & Others

Uttarakhand High Court Jul 14, 2021 Writ Petition (M/S) No. 1034 Of 2018

Dismissed

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J. Sukanya Vs Mrs. J.P. Nirmala, J. Ganesh Chandra and Deputy Commissioner of Excise, Hyderabad Division

Andhra Pradesh High Court Jul 31, 2013 Appeal Suit No. 1639 of 2001

Allowed

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Registrar, Special Court, A.P. Land Grabbing (Prohibition) Act, Hyderabad Vs Chief Secretary, Government of A.P., Hyderabad and Others

Andhra Pradesh High Court Apr 25, 2002 TWP No. 3281 of 2002

Ar. Lakshmanan, C.J.@mdashPerused the representation of the Registrar, Special Court under the A.P. Land Grabbing (Prohibition) Act, 1982 (hereinafter referred to as ''the Special Court''), dated 13-2-2002. The said rep…

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Arvind Kumar Mishra Vs Jitendra Kumar Gupta And Ors.

ALLAHABAD HIGH COURT (LUCKNOW BENCH) Feb 8, 2016 Rent Control No. 87 of 2008

Allowed

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Aruna Sahkari Awas Samiti Ltd. Vs Prem Singh and Anr.

ALLAHABAD HIGH COURT Feb 15, 2016 Civil Misc. Writ Petition No. 6938 of 2015

Dismissed

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Smt. Sabitri Pradhan Vs State of Orissa and Others

Orissa High Court May 16, 2008

I.M. Quddusi, J.@mdashThis Writ Petition has been filed against the impugned Orders Dated 3.2.2004 passed by the Orissa Administrative Tribunal, Cuttack Bench, Cuttack in O.A. No. 3656 (C) of 2001 and also against the i…

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