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Chetan Devi Vs State of H.P.

High Court of Himachal Pradesh Jul 3, 2014 CWP No. 4203/2014-A

Disposed Off

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Jang Bahadur Vs Juthi Devi and Others

High Court of Himachal Pradesh Aug 30, 1995 Regular Second Appeal No. 415 of 1993

Dismissed

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Parveen Begum Vs State of H.P. and Others

High Court of Himachal Pradesh Jun 8, 1995 CWP No. 1316 of 1993

Allowed

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Chhotu Ram and Others Vs State of H.P. and Others

High Court of Himachal Pradesh Jan 4, 2011 CWP No. 8750 2010

Kurian Joseph, C.J.@mdashThe Writ Petition is filed with the following prayer: i) That the Petitioners may be ordered to be granted work charge status from the date they completed 8 years of service with all the benefi…

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Divya Jyoti Educational Society and Another Vs Himachal Pradesh Board of School Education and Another

High Court of Himachal Pradesh May 25, 2006 C.W.P. No. 92 of 2006

Deepak Gupta, J.@mdashThis case brings out the deplorable state of affairs in the State of Himachal Pradesh with regard to the manner in which schools are being run and affiliation granted to them. 2. The facts necessa…

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